(1)The Board of Councilors may, on the recommendation of the Chairman-in-Council, from time to time during the year, -(a)increase or reduce the amount of any budget grant under any head;(b)make additional provision in the budget to meet any special or unforeseen requirement arising during the same year;(c)transfer any amount or a portion of any amount of the budget grant under any head to the account of the budget grant under any other head.
