Supreme Court - Daily Orders
Security Printing And Minting ... vs The Workmen Through The General ... on 2 March, 2020
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.51 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).18947/2019
(Arising out of impugned final judgment and order dated 09-04-2019
in RPS No.26592/2015 passed by the High Court Of Judicature At
Bombay)
SECURITY PRINTING AND MINTING CORPORATION OF
INDIA LTD. & ORS. Petitioner(s)
VERSUS
THE WORKMEN THROUGH THE GENERAL SECRETARY ISP AND
CNP STAFF UNION & ORS. Respondent(s)
Date : 02-03-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Dhruv Mehta,Sr.Adv.
Ms. Madhu Sweta,Adv.
Mr. Rahul Shyam Bhandari, AOR
Ms. Shivangi Khanna,Adv.
Ms. Bhavya Vijay Tangri,Adv.
For Respondent(s) Mr. Vinay Navare,Sr.Adv.
Ms. Deeplaxmi Subhash Matwankar , AOR
Ms. Niranjana Singh,Adv.
Ms. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list on 23.03.2020.
Signature Not Verified(B.Parvathi) (Anand Prakash) Digitally signed by BALA PARVATHI Date: 2020.03.03 Court Master Court Master 17:41:35 IST Reason: