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Delhi High Court - Orders

12-04-2021) Jorawer Singh Mundy @ ... vs Union Of India & Ors on 12 October, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~21 to 26, 42, 45 & 72
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 3918/2021, CM APPL. 19941/2021(Modification Of O. D.
                               12-04-2021)
                               JORAWER SINGH MUNDY @ JORAWAR SINGH MUNDY
                                                                            ..... Petitioner
                                            Through: Mr. Sanjay Kumar, Adv.

                                                versus

                               UNION OF INDIA & ORS.                           ..... Respondents
                                             Through:      Ms. Shiva Lakshmi, CGSC with Ms.
                                                           Ritwik Sneha and Ms. Srishti Rawat,
                                                           Advs. for respondent.
                                                           Mr. Arvind Nigam, Sr. Adv. with Mr.
                                                           Ms. Mamta Rani Jha, Ms. Shruttima
                                                           Ehersa, Mr. Rohan Ahuja, Ms.
                                                           Vatsalya Vishal and Ms. Amishi
                                                           Sodani, Advs. for R-3.
                                                           Mr. Jawahar Raja, Mr. Rajat Kumar
                                                           and Mr. Archit Krishna, Advs. for R-
                                                           4.
                          22
                          +    W.P.(C) 11553/2021, CM APPL. 35651/2021(Interim Direction)
                               ATUL DIKSHIT                                 ..... Petitioner
                                                Through:   Ms. Tusharika Mattoo, Adv.

                                                versus

                               UNION OF INDIA & ORS.                         ..... Respondents
                                             Through:      Mr. Vivek Goyal, CGSPC with Mr.
                                                           Gokul Sharma, Adv. for UOI.
                                                           Mr. Jawahar Raja, Mr. Rajat Kumar
                                                           and Mr. Archit Krishna, Advs. for R-
                                                           3.




Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:13.10.2022
14:40:51
                           23
                          +    W.P.(C) 14360/2021, CM APPL. 2897/2022(Interim Orders)
                               ANTRIKSH JOHRI                              ..... Petitioner
                                            Through:       Mr. Yogesh Bhardwaj, Adv.

                                                versus

                               UNION OF INDIA & ANR.                          ..... Respondents
                                             Through:      Mr. Arvind Nigam, Sr. Adv. with Mr.
                                                           Ms. Mamta Rani Jha, Ms. Shruttima
                                                           Ehersa, Mr. Rohan Ahuja, Ms.
                                                           Vatsalya Vishal and Ms. Amishi
                                                           Sodani, Advs. for R-2.

                          24
                          +    W.P.(C) 6790/2021, CM APPL.44110/2022(Impleadment), CM
                               APPL.44116/2022(Impleadment)
                               ASHUTOSH KAUSHIK                              ..... Petitioner
                                           Through:        Mr. Akshat Bajpai, Mr. Ishanee
                                                           Sharma, Mr. Rishabh Mishra and Mr.
                                                           Shobhit Trehan, Advs.

                                                versus

                               UNION OF INDIA & ORS.                          ..... Respondents
                                             Through:      Mr. Siddharth Khatana, Adv. with
                                                           Ms. Rupali Kapoor, GP for UOI/R-1.
                                                           Mr. Arvind Nigam, Sr. Adv. with Mr.
                                                           Ms. Mamta Rani Jha, Ms. Shruttima
                                                           Ehersa, Mr. Rohan Ahuja, Ms.
                                                           Vatsalya Vishal and Ms. Amishi
                                                           Sodani, Advs. for R-5.
                          25
                          +    W.P.(C) 8209/2021
                               SHEKHAR SINGH JADAUN                 ..... Petitioner
                                            Through: Mr. Furkam Ahmed, Adv.



Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:13.10.2022
14:40:51
                                                 versus

                               UNION OF INDIA & ORS.                         ..... Respondents
                                             Through:      Mr. Harish Vaidyanathan Shankar,
                                                           CGSC with Mr. Srish Kumar Mishra,
                                                           Mr. Sagar Mehlawat, Mr. Alexander
                                                           Mathai Paikaday, Advs. for UOI.
                                                           Mr. Jawahar Raja, Mr. Rajat Kumar
                                                           and Mr. Archit Krishna, Advs. for R-
                                                           2.
                          26
                          +    W.P.(C) 1671/2022, CM APPL. 4805/2022(Interim Relief)
                               MOLEESHA                                     ..... Petitioner
                                                Through:   Mr. Amol Acharya and Mr. Piyo
                                                           Harold Jaimon, Advs.

                                                versus

                               UNION OF INDIA & ORS.                        ..... Respondents
                                             Through:      Mr. Jawahar Raja, Mr. Rajat Kumar
                                                           and Mr. Archit Krishna, Advs. for R-
                                                           2.
                                                           Mr. Arvind Nigam, Sr. Adv. with Mr.
                                                           Ms. Mamta Rani Jha, Ms. Shruttima
                                                           Ehersa, Mr. Rohan Ahuja, Ms.
                                                           Vatsalya Vishal and Ms. Amishi
                                                           Sodani, Advs. for R-3.

                          42
                          +    W.P.(C) 11372/2022, CM APPL. 33466/2022(Interim Relief)
                               MR. SATINDER SINGH BHASIN             ..... Petitioner
                                             Through: Mr. J. Sai Deepak, Mr. Apoorv
                                                      Agarwal and Ms. Shikha Khurana,
                                                      Advs.

                                                versus



Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:13.10.2022
14:40:51
                                UNION OF INDIA & ORS.                        ..... Respondents
                                             Through:      Ms. Nidhi Raman, CGSC with Mr.
                                                           Zubin Singh, Adv. for R-1.
                                                           Mr. Arvind Nigam, Sr. Adv. with Mr.
                                                           Ms. Mamta Rani Jha, Ms. Shruttima
                                                           Ehersa, Mr. Rohan Ahuja, Ms.
                                                           Vatsalya Vishal and Ms. Amishi
                                                           Sodani, Advs. for R-5.
                                                           Mr. Ajit Warrier, Mr. Angad
                                                           Kochhar, Mr. Arbaaz Hussain and
                                                           Mr. Sajal Mendiratta, Advs. for R-8.
                                                           Mr. Sanjay Kumar, Mr. Abhishek K.
                                                           Singh and Mr. Saurabh Kumar, Advs.
                                                           for R-6.
                          45
                          +    W.P.(C) 12567/2022, CM APPL. 38058/2022(Interim Relief)
                               DR. ASHOK KUMAR CHOUDHARY                ..... Petitioner
                                            Through: Mr. Sanjay Vashishtha and Ms. Rahul
                                                     Kumar, Advs.

                                                versus

                               UNION OF INDIA & ANR.                          ..... Respondents
                                             Through:      Ms. Arunima Dwivedi, CGSC with
                                                           Mr. Ved Prakash and Ms. Ashi
                                                           Sharma, Advs. for UOI.
                                                           Mr. Arvind Nigam, Sr. Adv. with Mr.
                                                           Ms. Mamta Rani Jha, Ms. Shruttima
                                                           Ehersa, Mr. Rohan Ahuja, Ms.
                                                           Vatsalya Vishal and Ms. Amishi
                                                           Sodani, Advs. for R-2.

                          72
                          +    W.P.(C) 1021/2016, CM APPL. 4449/2016 (Interim Relief), CM
                               APPL. 14981/2016 (Impleadment), CM APPL. 34401/2016
                               (Impleadment/Intervention), CM APPL. 4263/2017 (Direction)



Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:13.10.2022
14:40:51
                                 LAKSH VIR SINGH YADAV                  ..... Petitioner
                                              Through: Mr. Rohit Madan, Mr. Akshay Ravi
                                                       and Mr. Anshuman Sahni, Advs.

                                                    versus

                                UNION OF INDIA & ORS                                ..... Respondents
                                              Through:           Mr. Bhagvan Swarup Shukla, CGSC
                                                                 with Mr. Kamaldeep, Adv. for UOI.
                                                                 Mr. Arvind Nigam, Sr. Adv. with Mr.
                                                                 Ms. Mamta Rani Jha, Ms. Shruttima
                                                                 Ehersa, Mr. Rohan Ahuja, Ms.
                                                                 Vatsalya Vishal and Ms. Amishi
                                                                 Sodani, Advs. for R-2.
                                                                 Mr. Jawahar Raja, Mr. Rajat Kumar
                                                                 and Mr. Archit Krishna, Advs. for R-
                                                                 4.

                                CORAM:
                                HON'BLE MR. JUSTICE YASHWANT VARMA
                                                    ORDER

% 12.10.2022 On a consideration of the record, the Court notes that the pleadings in W.P.(C) 3918/2021, W.P.(C) 11553/2021, W.P.(C) 14360/2021, W.P.(C) 6790/2021, W.P.(C) 8209/2021 and W.P.(C) 1671/2022 are yet to be completed. The Court has yet not issued formal notices on W.P.(C) 11372/2022 and W.P.(C) 12567/2022.

In view of the aforesaid, notice shall issue on W.P.(C) 11372/2022 and W.P.(C) 12567/2022. Let the noticed respondents file their replies on the writ petition within a period of six weeks.

The batch be otherwise placed before the concerned Joint Registrar for completion of pleadings on 16.11.2022.

Signature Not Verified Digitally Signed By:NEHA Signing Date:13.10.2022 14:40:51

Learned counsels appearing for the petitioners in W.P.(C) 11553/2021 and W.P.(C) 8209/2021 are requested to re-circulate copies of the writ petition on counsel representing Google LLC.

Let this batch be placed before Court for consideration after completion of pleadings on 15.12.2022.

YASHWANT VARMA, J.

OCTOBER 12, 2022 bh Signature Not Verified Digitally Signed By:NEHA Signing Date:13.10.2022 14:40:51