Delhi High Court - Orders
12-04-2021) Jorawer Singh Mundy @ ... vs Union Of India & Ors on 12 October, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~21 to 26, 42, 45 & 72
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3918/2021, CM APPL. 19941/2021(Modification Of O. D.
12-04-2021)
JORAWER SINGH MUNDY @ JORAWAR SINGH MUNDY
..... Petitioner
Through: Mr. Sanjay Kumar, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Shiva Lakshmi, CGSC with Ms.
Ritwik Sneha and Ms. Srishti Rawat,
Advs. for respondent.
Mr. Arvind Nigam, Sr. Adv. with Mr.
Ms. Mamta Rani Jha, Ms. Shruttima
Ehersa, Mr. Rohan Ahuja, Ms.
Vatsalya Vishal and Ms. Amishi
Sodani, Advs. for R-3.
Mr. Jawahar Raja, Mr. Rajat Kumar
and Mr. Archit Krishna, Advs. for R-
4.
22
+ W.P.(C) 11553/2021, CM APPL. 35651/2021(Interim Direction)
ATUL DIKSHIT ..... Petitioner
Through: Ms. Tusharika Mattoo, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vivek Goyal, CGSPC with Mr.
Gokul Sharma, Adv. for UOI.
Mr. Jawahar Raja, Mr. Rajat Kumar
and Mr. Archit Krishna, Advs. for R-
3.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:13.10.2022
14:40:51
23
+ W.P.(C) 14360/2021, CM APPL. 2897/2022(Interim Orders)
ANTRIKSH JOHRI ..... Petitioner
Through: Mr. Yogesh Bhardwaj, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Arvind Nigam, Sr. Adv. with Mr.
Ms. Mamta Rani Jha, Ms. Shruttima
Ehersa, Mr. Rohan Ahuja, Ms.
Vatsalya Vishal and Ms. Amishi
Sodani, Advs. for R-2.
24
+ W.P.(C) 6790/2021, CM APPL.44110/2022(Impleadment), CM
APPL.44116/2022(Impleadment)
ASHUTOSH KAUSHIK ..... Petitioner
Through: Mr. Akshat Bajpai, Mr. Ishanee
Sharma, Mr. Rishabh Mishra and Mr.
Shobhit Trehan, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Siddharth Khatana, Adv. with
Ms. Rupali Kapoor, GP for UOI/R-1.
Mr. Arvind Nigam, Sr. Adv. with Mr.
Ms. Mamta Rani Jha, Ms. Shruttima
Ehersa, Mr. Rohan Ahuja, Ms.
Vatsalya Vishal and Ms. Amishi
Sodani, Advs. for R-5.
25
+ W.P.(C) 8209/2021
SHEKHAR SINGH JADAUN ..... Petitioner
Through: Mr. Furkam Ahmed, Adv.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:13.10.2022
14:40:51
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat, Mr. Alexander
Mathai Paikaday, Advs. for UOI.
Mr. Jawahar Raja, Mr. Rajat Kumar
and Mr. Archit Krishna, Advs. for R-
2.
26
+ W.P.(C) 1671/2022, CM APPL. 4805/2022(Interim Relief)
MOLEESHA ..... Petitioner
Through: Mr. Amol Acharya and Mr. Piyo
Harold Jaimon, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Jawahar Raja, Mr. Rajat Kumar
and Mr. Archit Krishna, Advs. for R-
2.
Mr. Arvind Nigam, Sr. Adv. with Mr.
Ms. Mamta Rani Jha, Ms. Shruttima
Ehersa, Mr. Rohan Ahuja, Ms.
Vatsalya Vishal and Ms. Amishi
Sodani, Advs. for R-3.
42
+ W.P.(C) 11372/2022, CM APPL. 33466/2022(Interim Relief)
MR. SATINDER SINGH BHASIN ..... Petitioner
Through: Mr. J. Sai Deepak, Mr. Apoorv
Agarwal and Ms. Shikha Khurana,
Advs.
versus
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:13.10.2022
14:40:51
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh, Adv. for R-1.
Mr. Arvind Nigam, Sr. Adv. with Mr.
Ms. Mamta Rani Jha, Ms. Shruttima
Ehersa, Mr. Rohan Ahuja, Ms.
Vatsalya Vishal and Ms. Amishi
Sodani, Advs. for R-5.
Mr. Ajit Warrier, Mr. Angad
Kochhar, Mr. Arbaaz Hussain and
Mr. Sajal Mendiratta, Advs. for R-8.
Mr. Sanjay Kumar, Mr. Abhishek K.
Singh and Mr. Saurabh Kumar, Advs.
for R-6.
45
+ W.P.(C) 12567/2022, CM APPL. 38058/2022(Interim Relief)
DR. ASHOK KUMAR CHOUDHARY ..... Petitioner
Through: Mr. Sanjay Vashishtha and Ms. Rahul
Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Arunima Dwivedi, CGSC with
Mr. Ved Prakash and Ms. Ashi
Sharma, Advs. for UOI.
Mr. Arvind Nigam, Sr. Adv. with Mr.
Ms. Mamta Rani Jha, Ms. Shruttima
Ehersa, Mr. Rohan Ahuja, Ms.
Vatsalya Vishal and Ms. Amishi
Sodani, Advs. for R-2.
72
+ W.P.(C) 1021/2016, CM APPL. 4449/2016 (Interim Relief), CM
APPL. 14981/2016 (Impleadment), CM APPL. 34401/2016
(Impleadment/Intervention), CM APPL. 4263/2017 (Direction)
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:13.10.2022
14:40:51
LAKSH VIR SINGH YADAV ..... Petitioner
Through: Mr. Rohit Madan, Mr. Akshay Ravi
and Mr. Anshuman Sahni, Advs.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Bhagvan Swarup Shukla, CGSC
with Mr. Kamaldeep, Adv. for UOI.
Mr. Arvind Nigam, Sr. Adv. with Mr.
Ms. Mamta Rani Jha, Ms. Shruttima
Ehersa, Mr. Rohan Ahuja, Ms.
Vatsalya Vishal and Ms. Amishi
Sodani, Advs. for R-2.
Mr. Jawahar Raja, Mr. Rajat Kumar
and Mr. Archit Krishna, Advs. for R-
4.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 12.10.2022 On a consideration of the record, the Court notes that the pleadings in W.P.(C) 3918/2021, W.P.(C) 11553/2021, W.P.(C) 14360/2021, W.P.(C) 6790/2021, W.P.(C) 8209/2021 and W.P.(C) 1671/2022 are yet to be completed. The Court has yet not issued formal notices on W.P.(C) 11372/2022 and W.P.(C) 12567/2022.
In view of the aforesaid, notice shall issue on W.P.(C) 11372/2022 and W.P.(C) 12567/2022. Let the noticed respondents file their replies on the writ petition within a period of six weeks.
The batch be otherwise placed before the concerned Joint Registrar for completion of pleadings on 16.11.2022.
Signature Not Verified Digitally Signed By:NEHA Signing Date:13.10.2022 14:40:51Learned counsels appearing for the petitioners in W.P.(C) 11553/2021 and W.P.(C) 8209/2021 are requested to re-circulate copies of the writ petition on counsel representing Google LLC.
Let this batch be placed before Court for consideration after completion of pleadings on 15.12.2022.
YASHWANT VARMA, J.
OCTOBER 12, 2022 bh Signature Not Verified Digitally Signed By:NEHA Signing Date:13.10.2022 14:40:51