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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(h) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(h)"Convenor Seats" means the Government seats earmarked from out of the sanctioned intake of seats in each institution to be filled by the Convenor.