Madhya Pradesh High Court
Sushri Gayatri Sharma vs Girish Gupta on 10 May, 2018
HIGH COURT OF MADHYA PRADESH MCRC No.10241/2017 Indore, dated:10.05.2018 Shri Hemendra Jain, learned counsel for the applicant. Learned counsel for the applicant prays for and is granted four weeks time to argue the matter.
List after summer vacation.
(S.K. Awasthi) Judge amit Digitally signed by Amit Kumar Date: 2018.05.11 10:21:31 +05'30'