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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(1) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(1)The Returning Officer shall supply to each candidate or his election agent:-
(a)A copy of the list of contesting candidates, and
(b)Specimen of the picture of the symbol allotted.