Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 43 in Bihar Education Code, 1961 (43)any new or substantially increased recurring grant to a college, for which specific budget provision has not been made or which causes an excess over the budget grant;(Delegation of Power, item 28.)
