Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(xiii) in The Cement Cess Rules, 1993 (xiii)promotion of the adoption of measures for increasing the productivity of labour, including measures for securing safer and better working conditions and the provisions of improvement of amenities and incentives for workers;
