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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(5)(b) in Haryana Municipal Election Expenditure (Maintenance and Submission of Accounts) Order, 2006

(b)Failure to produce this register on demand by the authority mentioned in (a) above will be considered as a major default.