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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 16(2)(b) in The Telecom Unsolicited Commercial Communications Regulations, 2007

(b)verify the registration of the telephone number of the complainant in the National Do Not Call Register at the time of receiving unsolicited commercial communication;