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[Cites 0, Cited by 0] [Section 104(2)] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(2)(d) in The Coal Mines Regulations, 2017

(d)in so far as the risk remains,
(i)provide for personal protective equipment; and
(ii)institute a program to monitor the risk to which employees may be exposed.