Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Maharashtra - Section Section 14 in Hyderabad Children Protection Act 14. Report of child's marriage, death etc., shall be made. - The head of a household shall report to the District Officer the marriage, death, disappearance, serious illness of or injury to any child registered under sections 6 and 8 of this Act.
