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State of Tamilnadu - Section

Section 14 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

14. Notice of the meeting of the market committee.

(1)The meeting of the market committee shall be held at any place within the area of the jurisdiction of market committee.
(2)The notice of meeting along with agenda thereof shall be sent by the Chairman to the members of the market committee not less than seven days before the date of meeting.