Madras High Court
M/S.Mohan Breweries And Distilleries ... vs S.J.Ispahani (A) Shahr Bano Begum on 29 June, 2016
Author: A.Selvam
Bench: A.Selvam, P.Kalaiyarasan
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated: 29.06.2016
Coram:
The Hon'ble Mr.Justice A.SELVAM
and
The Hon'ble Mr. Justice P.KALAIYARASAN
O.S.A.No.98 of 2006
and
C.M.P.Nos.5095 and 5096 of 2006
M/s.Mohan Breweries and Distilleries Ltd.,
rep.by its Managing Director
having its registered office at Royala Towers
781-785, Anna Salai
Madras 2
.. Appellant
vs.
1. S.J.Ispahani (A) Shahr Bano Begum
2. S.Mehdi Ispahani
3. S.Ali Ispahani
4. S.Mohamed Ispahani
5. M/s.Park Wines
business at No.12, Nungambakkam High Road
Madras 34 .. Respondents
This Appeal is preferred under Order XXXVI Rule 1 of O.S.Rules r/w Clause 15 of the Letters Patent Act against the judgement and decree of this Court dated 18.1.2006 in C.S.No.1328 of 1994.
For Appellant : Mr.V.Kuberan
for M/s.Rank Associates
For Respondents : No appearance
A.SELVAM, J.
and
P.KALAIYARASAN , J.
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JUDGMENT
(JUDGMENT OF THE COURT WAS DELIVERED BY A.SELVAM, J.) As per endorsement made by the learned counsel appearing for the appellant, this Original Side Appeal is dismissed as withdrawn. No costs. The connected Civil Miscellaneous Petitions are closed.
(A.S.,J.) (P.K.,J)
29.06.2016
Index : Yes/No
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O.S.A.No.98 of 2006