Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(4) in The Maharashtra Chit Funds Act, 1974

(4)"chit agreement" means a document containing the articles of agreement between the Foreman and the subscribers relating to the chit and filed under section 7;