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State of Uttar Pradesh - Section

Section 16 in The U.P. Fire (Gazetted Officer) Services Rules, 1984

16. Procedure for recruitment by promotion to the post of Director, Joint Director and Chief Fire Officer.

- Recruitment by promotion to the post of Director and Joint Director shall be made on the basis of seniority, subject to the rejection of the unfit and to the post of Chief Fire Officer on the basis of merit in accordance with the Uttar Pradesh Promotion by Selection in Consultation with the Public Service Commission (Procedure) Rules, 1970, as amended from time to time.