Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(42) in New Town Kolkata Planning Area (Building) Rules, 2014

(42)"Joint Open Space" is the space between two buildings whether or not both buildings belong to the same owner;