Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act] Securities And Exchange Board Of India - Subsection Section 22(5)(c) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014 (c)any borrowing in excess of specified limit as required under sub-regulation (2) of regulation 20;