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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(1)(r) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(r)the performance by the State Government or by the local authority or any other authority of any work [Act No. 38 of 2008] 13 required by the Act or the order or the agreement to be done by the tramway operator; and