Supreme Court - Daily Orders
M/S. Windlass Steel Crafts vs Commissioner Of Income Tax on 17 August, 2018
ITEM NO.65 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 14682/2018
M/S. WINDLASS STEEL CRAFTS Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(FOR ADMISSION and I.R. )
Date : 17-08-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. Arvind S. Avhad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Counsel for the petitioner to take fresh steps for service of the sole respondent within two weeks. Notice thereafter be issued.
List again on 9.10.2018.
KAPIL MEHTA Registrar 17.8.2018 rd Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2018.08.21 15:33:59 IST Reason: