Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] Securities And Exchange Board Of India - Subsection Section 65(1) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001 (1)An employee shall not indulge in badla trading or trade, speculate in stock, shares, securities or commodities of any description.
