Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 7 in Indian Matrimonial Causes (War Marriages) Act, 1948 7. Power to make rules The High Court may make such rules as may be necessary for the purpose of carrying out the objects of this Act.Foot Notes
