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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(a) in The Rajasthan Boilers Rules, 1954

(a)personally check the registration particulars and calculations submitted by inspectors for all boilers inspected for registration as prescribed in the regulations and enter under his own signature the approved working pressure and all orders required by section;