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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(b) in The Assam Alienation of Land (Regulation) Act, 1980

(b)a body corporate or firm of which the majority of the directors, shareholders or partners, as the case may be, are not citizens of India, or which is incorporated, formed or register outside India.