Punjab-Haryana High Court
Fauja Singh vs Kuldeep Kumar Garg And Anr on 16 January, 2020
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
225 COCP No.3882 of 2018
Date of Decision: January 16, 2020
Fauja Singh
......... PETITIONER
VERSUS
Kuldeep Kumar Garg and anr.
.... RESPONDENTS
CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA
Present: Mr. P.K. Goklaney, Advocate
for the petitioners.
Mr. G.S. Ghuman, Advocate
for the respondents.
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SURINDER GUPTA, J.(ORAL)
For orders, see COCP No.2272 of 2018 (Buta Ram Versus Bhagwan Singh Matharu and Anr.) (SURINDER GUPTA) JUDGE January 16, 2020 sangeeta Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 02-02-2020 20:35:01 :::