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Punjab-Haryana High Court

Fauja Singh vs Kuldeep Kumar Garg And Anr on 16 January, 2020

Author: Surinder Gupta

Bench: Surinder Gupta

              IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

225                                     COCP No.3882 of 2018
                                        Date of Decision: January 16, 2020

Fauja Singh
                                                     ......... PETITIONER

                                   VERSUS


Kuldeep Kumar Garg and anr.
                                                        .... RESPONDENTS


CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA

Present:      Mr. P.K. Goklaney, Advocate
              for the petitioners.

              Mr. G.S. Ghuman, Advocate
              for the respondents.

                        *******
SURINDER GUPTA, J.(ORAL)

For orders, see COCP No.2272 of 2018 (Buta Ram Versus Bhagwan Singh Matharu and Anr.) (SURINDER GUPTA) JUDGE January 16, 2020 sangeeta Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 02-02-2020 20:35:01 :::