Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 358(1)] [Section 358] [Entire Act] Union of India - Subsection Section 358(1)(c) in The Merchant Shipping Act, 1958 (c)any loss of life ensues by reason of any casualty happening to or on board any ship on or near the coasts of India;