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[Cites 0, Cited by 0] [Section 56(9)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(9)(c) in The West Bengal Factories Rules, 1958

(c)The competent persons making report of any examination under this rule, shall within seven days of the completion of the examination, send to the Inspector a copy of the report in every case where the maximum permissible working pressure is reduced or the examination shows that the pressure vessel or plant or any part thereof cannot continue to be used with safety unless certain repairs are carried out or unless and other safety measure is taken.