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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(4) in Andhra Pradesh Universities Act, 1991

(4)
(a)to accept on behalf of the University, endowments, bequests, donations and other transfer of property made to it;
(b)to administer all funds placed at the disposal of the University for specific purposes;