Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 158(4)] [Section 158] [Entire Act] Union of India - Subsection Section 158(4)(iii) in The Dedicated Freight Corridor Railway General Rules, 2018 (iii)station master shall arrange to hand signal the train from the location it has stopped as given in clause (ii) above;