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State of Tamilnadu - Section

Section 106 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

106. Stripping.

- The employer shall ensure at a construction site of a building or other construction work that,-
(a)stripping of formwork used in concreting work commenced until the concrete on such formwork is fully set, examined and certified to this effect by the responsible person and record of such examination and certification is maintained;
(b)stripped forms in concreting work are removed or stock-piled promptly after stripping from all areas in which building workers are required to work or pass; and
(c)protruding nails, wire ties and other form work accessories not required for subsequent concreting work are pulled, cut or otherwise made safe.