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[Cites 0, Cited by 0] [Section 174] [Entire Act]

State of Tamilnadu - Subsection

Section 174(a) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(a)are constructed upright of adequate strength and are made of straight grained wood free from defects and having the grain of such wood running length-wise;