Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(1)(a) in The Punjab Official Trustees Rules, 1966 (a)in the case of testamentary trust the net value of the estate as valued for the purpose of the Court Fees Act;