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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(2)(f) in The Bihar Public Irrigation and Drainage Works Act, 1947

(f)to prescribe the manner in which a survey shall be made and a register prepared under sub-sections (1) and (2) of Section 18 or subsection^) of Section 19 and the particulars which such register shall contain;