Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(a) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(a)for each person accommodated in the room :-
(i)One drawer having a capacity of at least 0.056 cubic meters;
(ii)One clothes locker or wardrobe, in either case at least 1.68 meters in height and 2032.25 sq. centimetres in internal area; the locker or wardrobe shall be fitted with a shelf not less than 23 centimetres and not more than 38.10 centimetres below its top and with fittings on which the clothes may be hung;
(iii)At least one coat hook in addition to any coat hooks fitted in a locker or wardrobe;