Supreme Court - Daily Orders
Ambadas Khanduji Shinde vs Ashok Sadashiv Mamurkar . on 23 September, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.1 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4516/2015
(Arising out of impugned final judgment and order dated 22/09/2014
in CRA No. 50/2013 passed by the High Court Of Bombay At Nagpur)
AMBADAS KHANDUJI SHINDE AND ORS. Petitioner(s)
VERSUS
ASHOK SADASHIV MAMURKAR AND ORS. Respondent(s)
(with interim relief and office report)
Date : 23/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Satyajit A. Desai, Adv.
Ms. Anagha S. Desai,Adv.
Mr. Akash Kakade, Adv.
For Respondent(s) Mr. Manish Pitale, Adv.
Mr. D.S. Matwankar, Adv.
Mr. Chander Shekhar Ashri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter.
Rejoinder affidavit be filed within two weeks. List thereafter.
(DEEPAK MANSUKHANI) (RAJINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.09.24 10:09:52 IST Reason: