Section 13(3)(iii) in Bihar Employees Insurance Courts Rules, 1952

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State of Bihar - Subsection

Section 13(3)(iii) in Bihar Employees Insurance Courts Rules, 1952

(iii)the full name including the father's name, description including age, occupation and place of residence of the opposite party so far as they can be ascertained;

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State of Bihar - Subsection

Section 13(3)(iii) in Bihar Employees Insurance Courts Rules, 1952