Delhi High Court - Orders
Pr. Commissioner Of Income Tax-12, ... vs Gagan Alagh on 10 March, 2026
Author: Prateek Jalan
Bench: Prateek Jalan
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 603/2024
PR. COMMISSIONER OF
INCOME TAX-12, DELHI .....Petitioner
Through: Mr. Anurag Ojha, Sr. Standing
Counsel with Mr. V.K. Saksena,
and Ms. Hemlata Rawat, Jr.
Standing Counsel
versus
GAGAN ALAGH .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 10.03.2026 The Hon'ble Judge is not holding the Court today. List on 20.05.2026.
(BY ORDER) COURT MASTER MARCH 10, 2026 dy This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/03/2026 at 21:24:02