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Delhi High Court - Orders

Pr. Commissioner Of Income Tax-12, ... vs Gagan Alagh on 10 March, 2026

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~32
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.L.P. 603/2024
                                    PR. COMMISSIONER OF
                                    INCOME TAX-12, DELHI                                                .....Petitioner
                                                  Through:                            Mr. Anurag Ojha, Sr. Standing
                                                                                      Counsel with Mr. V.K. Saksena,
                                                                                      and Ms. Hemlata Rawat, Jr.
                                                                                      Standing Counsel

                                                                  versus

                                    GAGAN ALAGH                                                                       .....Respondent
                                                                  Through:

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                                  ORDER

% 10.03.2026 The Hon'ble Judge is not holding the Court today. List on 20.05.2026.

(BY ORDER) COURT MASTER MARCH 10, 2026 dy This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/03/2026 at 21:24:02