Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 33 in The Calcutta Port Rules, 1943 33. Use of search-lights. - The use of search-lights by any sea-going vessel whilst within the port is prohibited except by the direction of the Director, Marine Department, Harbour Master (Port) or the Pilot or Assistant Harbour Master-in-charge.
