Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Meghalaya - Subsection Section 1(iii) in Meghalaya Value Added Tax Act, 2003 (iii)It shall come into force on such date as the State Government may by notification in the Official Gazette appoint and different dates may be appointed for different provisions.
