Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 50 in Sikkim Ecology Fund and Environment Cess Act, 2005 50. [ Any other non-biodegradable materials defined in clause (a) of section 2 which is not specified by name in this Schedule.] [Inserted by Act No. 5 of 2008, dated 10.04.2008.]
