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[Cites 0, Cited by 0] [Section 4] [Entire Act]

UT Ladakh - Subsection

Section 4(5) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(5)When the 3[Director, Archaeology] has accepted the guardianship of amonument under sub-section (3), the provisions of this Act relating to agreementsexecuted under section 5 shall apply to the written instrument executed under thesaid sub-section.