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Allahabad High Court

Shiv Bachan Dubey vs Board Of Revenue U.P. Lucknow And 4 Ors. on 20 January, 2023

Author: Y. K. Srivastava

Bench: Yogendra Kumar Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- WRIT - B No. - 1000052 of 2006
 

 
Petitioner :- Shiv Bachan Dubey
 
Respondent :- Board Of Revenue U.P. Lucknow And 4 Ors.
 
Counsel for Petitioner :- V.K. Pandey,A.N. Yadav,Avinash Dube,Prahlad Singh,Shri Abhinav N.Trivedi,Sri Abdul Moin,V.P. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Yogendra Kumar Srivastava,J.
 

Case called out in the revised list.

None appears for the petitioner to press the petition.

Sri Mahendra Kumar Chaudhary, learned Standing Counsel appearing for the State respondents is present.

The petition is dismissed for want of prosecution.

Order Date :- 20.1.2023 Sachdeva (Dr. Y. K. Srivastava, J.)