Allahabad High Court
Shiv Bachan Dubey vs Board Of Revenue U.P. Lucknow And 4 Ors. on 20 January, 2023
Author: Y. K. Srivastava
Bench: Yogendra Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- WRIT - B No. - 1000052 of 2006 Petitioner :- Shiv Bachan Dubey Respondent :- Board Of Revenue U.P. Lucknow And 4 Ors. Counsel for Petitioner :- V.K. Pandey,A.N. Yadav,Avinash Dube,Prahlad Singh,Shri Abhinav N.Trivedi,Sri Abdul Moin,V.P. Pandey Counsel for Respondent :- C.S.C. Hon'ble Dr. Yogendra Kumar Srivastava,J.
Case called out in the revised list.
None appears for the petitioner to press the petition.
Sri Mahendra Kumar Chaudhary, learned Standing Counsel appearing for the State respondents is present.
The petition is dismissed for want of prosecution.
Order Date :- 20.1.2023 Sachdeva (Dr. Y. K. Srivastava, J.)