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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Petroleum and Natural Gas Regulatory Board (Salaries, Allowances and other Conditions of Service of Chairperson and Members) Rules, 2006

(e)All other words and expressions used herein and not defined but defined in the Act, shall have the Same meanings respectively as assigned to them in the Act.