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State of Rajasthan - Section

Section 31 in Rajasthan Animal Husbandry Service Rules, 1963

31. [ Pay during probation. [Substituted by Rajasthan vide Notification No. F. 1(15) Apptts/(A-II)/67, dated 18.1.1969.]

- The initial pay of a person appointed by direct recruitment to a post in the Service Cadre shall be the minimum of the Scale of pay of the post:Provided that the pay of a person already serving in connection with the affairs of the State shall he fixed in accordance with the provisions of the Rajasthan Service Rules, 1951.]