Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 11 in The Maharashtra District Planning Committees (Constitution and Functions) Act, 1998 11. Constituting Executive Committees and Sub-Committees. - The State Government may constitute an Executive Committee and sub-Committees, as may be necessary, for carrying the purposes of this Act.
