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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(41) in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

(41)"Tariff period" means the period for which tariff is to be determined by the Commission on the basis of norms specified under these Regulations;