Supreme Court - Daily Orders
Madan Gopal Singh vs Krishna Gopal Singh . on 24 November, 2015
Bench: T.S. Thakur, Fakkir Mohamed Ibrahim Kalifulla
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.3179 OF 2015
IN
SPECIAL LEAVE PETITION (CIVIL) NO.17697 OF 2013
MADAN GOPAL SINGH …Petitioner
Versus
KRISHNA GOPAL SINGH & ORS. …Respondents
ORDER
There is a delay of 770 days in the filing of this review petition.
We have all the same examined the grounds urged in support of the prayer for review. We find no error apparent on the face of the record to warrant recall of our order dated 29 th April, 2013. The review petition is, accordingly, dismissed on the ground of delay as also on merits.
..................……….........................……………..….J. (T.S. THAKUR) ..............……….........................……………..….J. (FAKKIR MOHAMED IBRAHIM KALIFULLA) New Delhi November 24, 2015 Signature Not Verified Digitally signed by Mahabir Singh Date: 2015.11.24 17:23:54 IST Reason: Chamber Matter SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 3179/2015 In SLP(C) No. 17697/2013 MADAN GOPAL SINGH Petitioner(s) VERSUS KRISHNA GOPAL SINGH & ORS. Respondent(s) (With appln.(s) for C/delay in filing review petition and discharge of Advocate-on-record and office report) Date : 24/11/2015 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA By Circulation UPON perusing papers the Court made the following O R D E R There is a delay of 770 days in the filing of this review petition. We have all the same examined the grounds urged in support of the prayer for review. We find no error apparent on the face of the record to warrant recall of our order dated 29 th April, 2013. The review petition is, accordingly, dismissed on the ground of delay as also on merits.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER
(Signed order is placed on the file)