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Himachal Pradesh High Court

D-28 Vinay Bodh vs . Dolekar & Others on 29 July, 2025

D-28 Vinay Bodh Vs. Dolekar & others .

OSA No. 04 of 2016 a/w CO No. 32 of 2016 29.07.2025 Present: Mr. Abhinav Mohan Goel, Advocate, for the appellant.

Mr. Naresh Kumar Tomar, Advocate, for respondent No. 1.

Mr. Rahul Gathania, Advocate, for respondents No. 2 & 3.

Mr. Basant Pal Thakur, Advocate, for r respondent No. 4.

Counsel for the appellant seeks for accommodation.

List on 27.08.2025.

(G.S. Sandhawalia) Chief Justice (Ranjan Sharma) Judge July 29, 2025 (hemlata) ::: Downloaded on - 30/07/2025 21:21:42 :::CIS