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Punjab-Haryana High Court

Hsiidc vs Shobha Devi & Ors on 11 December, 2017

211

IOIN-RFA-5106-2015

HSIIDC V/S SHOBHA DEVI & ORS

Present:        Mr. Deepak Sabherwal, Advocate for the appellant.


                                      *****

Affidavit of the General Manager (P&A) of the Corporation, dated 4.12.2017, has been filed, which reveals that on a consideration of the Inquiry Report, the Managing Director of the Corporation vide order dated 24.11.2017 has since dropped the charges against Sh. B.S.Rana Ex. Senior Manager (IA).

That being so, the matter is not required to be monitored any further, proceedings are accordingly closed.




11.12.2017                                              (ARUN PALLI)
Manoj Bhutani                                               JUDGE




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