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Union of India - Section
Section 53 in Banaras Hindu University Act, 1915
53. Annual statement of account. - A separate account in Form A shall be kept in the office of the University on account of every employee subscribing to the Provident Fund, and a copy of the account shall be furnished to every such employee at the end of the each financial year and on his ceasing to be an employee.
Form AProvident Fund, Banaras Hindu University deposit account for the year ending the 31st of March, 19......| Number ofAccount | Name of Subscriber | Apportionment | |||||||
| Deposits__________________ | |||||||||
| Date | Opening Balance | Deduction from salary | Contribution by the University | Withdrawal | Repayment | Closing Balance | Rateable interest of profit added at the end ofthe year | Total at credit | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 |